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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(9) in The Narcotic Drugs Or Psychotropic Substances (Regulation Of Controlled Substance) Order, 1993

(9)Whenever a consignment of controlled substance is transported from the area which comes within the jurisdiction of a Zonal Director of the Narcotics Control Bureau to an area which comes within the jurisdiction of another Zonal Director of the Narcotics Control Bureau, the consignor shall send a quarterly report to the latter Zonal Director in Form 6.Explanation .-For the purposes of quarterly report under this clause, the area of jurisdiction of the Zonal Directors are the areas as specified in Form 4 of this order.] [ Inserted by G.S.R. 26(E), dated 12.1.1996 (w.e.f. 12.1.1996).]