Chattisgarh High Court
Vinod Sinha vs Harinarayan Gupta 41 Crmp/455/2015 ... on 3 May, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Misc. Petition No.866 of 2015
Vinod Sinha Versus Harinarayan Gupta and another
SB
Hon'ble Shri JusticeSanjay K. Agrawal
Final
03/05/2019 Mr. Nishikant Sinha, counsel for the petitioner.
Mr. Priyank Rathi, Panel Lawyer for the State/respondent No.2.
List after summer vacation.
Interim order granted earlier shall continue.
Sd/-
(Sanjay K. Agrawal) Judge Soma