Bombay High Court
Mr. Carnet Elias Fernandes And Anr vs Aditya Birla Finance Limited on 7 December, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 7th December, 2018
CALLED OUT FOR REJECTION :
40. NMAL/2618/2015 ) None present for the Applicants.
APP/360/2016 )
ARBP/1118/2015 ) P.C.: By way of last chance, time is granted
with ) to the Applicants and/or their Advocate to
other connected matters ) remove office objections on the Notice of
) Motion and to get the same numbered and/or
41. NMAL/2803/2015 ) registered till 04.01.2019, failing Notice of
NMAL/1360/2015 ) Motion to stand rejected under 986 of O.S.
APPL/432/2015 ) Rules for non-compliance of office objections.
S/2713/1991 )
42. NMAL/2901/2015 ) Ms. Siya Chaudhary, i/b. Rohit Vilas Mahadik,
APPL/768/2015 ) Advocate for the Applicants.
NMS/460/2015 )
TPN/2/2014 ) Mr. Kyrus Modi, i/b. Federal and Rashmikant,
S/173/2014 ) Advocates for the Plaintiffs in S/173/2014.
)
) P.C.: By way of last chance, time is granted
) to the Applicants and/or their Advocate to
) remove office objections on the Notice of
) Motion and to get the same numbered and/or
) registered till 04.01.2019, failing Notice of
) Motion to stand rejected under 986 of O.S.
) Rules for non-compliance of office objections.
)
43. NMAL/3103/2015 ) None present for the Applicants.
APPL/823/2015 )
NMS/2144/2010 ) Ms. Saloni S. Palkhiwala, i/b. G S Hegde & V A
S/2130/2010 ) Bhagat, Advocates for the Respondents.
) ) P.C.: By way of last chance, time is granted ) to the Applicants and/or their Advocate to ) remove office objections on the Notice of ) Motion and to get the same numbered and/or ) registered till 04.01.2019, failing Notice of ) Motion to stand rejected under 986 of O.S. ) Rules for non-compliance of office objections. ) 07-12-2018 Prothonotary and Senior Master ::: Uploaded on - 14/12/2018 ::: Downloaded on - 29/12/2018 09:06:27 :::