Supreme Court - Daily Orders
Justice (Retd.) Markandey Katju vs The Lok Sabha on 27 April, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.3 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 504/2015
JUSTICE (RETD.) MARKANDEY KATJU Petitioner(s)
VERSUS
THE LOK SABHA & ANR. Respondent(s)
(With Appln.(s) for exemption from filing O.T. and impleadment and
office report)
Date : 27/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Mr. Mukul Rohtagi,AG (N.P.)
Mr. Fali S. Nariman,Sr.Adv. (A.C.)
For Petitioner(s) Mr. Gopal Subramanium,Sr.Adv.
Mr. Shadan Farasat,Adv.
Mr. Talha Abdul Rehman,Adv.
Ms. Anusha Ramesh,Adv.
Mr. Rudra Pratap,Adv.
Mr. Ritesh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Post tomorrow i.e. Thursday, the 28th April, 2016.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.04.27 16:08:40 IST Reason: