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State of Odisha - Section

Section 54 in The Orissa Luxury Tax Rules, 1995

54. Supply of copies of order.

- Three copies of every order passed under Sub-section (2) of Section 15 or Sub-section (3) of Section 15 shall be forwarded to the Commissioner as soon as practicable. A copy of it shall also be supplied free of cost and without application to the other party to the appeal or application for reference.