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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(3A) in Punjab Market Committees Bye-laws

(3A)[ the Katcha Arhtiya shall provide all kinds of seivers to the labourers engaged for the purpose and also keep sufficient number of tarpaulins for protection of agricultural produce as specified by the licencing authority from time to time.] [Vide Notification No. 3066 dated 28.1.88. Punjab Gazette dated 19.3.1988.]