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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

(2)In the case of an applicant referred to in rule 9, the commuted value is paid in two stage. The reduction in the amount of pension shall be made from the respective dates of the payments as laid down in clause (a) or clause (b) of the Proviso to sub-rule (1).