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State of Uttar Pradesh - Section

Section 277 in The U.P. Co-operative Societies Rules, 1968

277.

The liquidator shall submit his contribution order or subsidiary order together with list of the property of each member and past member and of the estates of the deceased members, to the Registrar for approval, and the Registrar may, if he thinks fit, modify the order or refer it back to the liquidator for further inquiry or other action.