Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Karnataka - Subsection Section 9(iii) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012 (iii)Where a Principal, teaching or non-teaching staff is physically challenged;
