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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Tamilnadu - Subsection

Section 179(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)the responsible person for maintenance of the safety nets and their use ensures safe fixing of such safety nets and provides such safety nets with suitable and to sufficient anchorage so that the purpose for which such safety net is intended for use is served.