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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(2)to provide for instructions, training and research in such branches of knowledge or learning pertaining to policing and forensic science, behaviouralscience, technology and management in relation to civil and criminal laws, allied areas, prevention of crimes and rehabilitation of the victims;