Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 376 in Goa Prisons Rules, 2006 376. Board of Visitors. - There shall be a Board of visitors for each prison in the State consisting of ex-officio visitors and non-official visitors appointed under these rules.
