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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(c) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(c)the first Governing Body and the first Executive Council shall consist of not more than thirty-one and eleven members respectively, in addition to the exofficio members, who shall be nominated by the Government and shall hold office for a term of three years; and