Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 6(2)] [Section 6] [Entire Act] Union of India - Subsection Section 6(2)(e) in The Environment (Protection) Act, 1986 (e)the prohibition and restrictions on the location of industries and the carrying on of processes and operations in different areas;