Section 2 in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001
2.
The Jharkhand Civil Service (Executive Branch) and the Jharkhand Junior Civil Service shall be recruited-(a)by direct recruitment in accordance with the rules in Part II and/or(b)by direct recruitment in accordance with the rules in Part IIA and/or(c)by promotion or transfer of officers already in Government service in accordance with the rules in Part III.
