Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 208(34)] [Section 208] [Entire Act]

State of Bihar - Subsection

Section 208(34)(a) in Civil Court Rules of the High Court of Judicature at Patna

(a)Notice of adjudication under Section 30,