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[Cites 0, Cited by 0] [Section 920] [Entire Act]

Bengal Presidency - Subsection

Section 920(b) in Police Regulations, Bengal , 1943

(b)Service rolls shall be kept in B.P. Form No. 180 for all police officers below the rank of Sub-Inspector (viz., Assistant Sub-Inspectors, head constables, naiks and constables) and crews of steam launches and boats, and shall be supplied by the Forms Department.