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State of Uttar Pradesh - Section

Section 14 in The U.P. Shri Badrinath Temples Rules, 1940

14. Voting.

- Each voter shall have votes equal to the number of members to be elected, but he shall not give more than one vote to any candidate.
(2)He shall vote by placing or causing to be placed a cross (x or +) opposite the name or names of the candidates whom he prefers.
(3)The ballot paper shall be invalid if the cross (x or +) is placed opposite the names of more candidates than are to be elected.
(4)If the cross (x or +) is so placed as to render it doubtful to which candidate such mark is intended to apply, the vote shall be invalid.