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State of Odisha - Section

Section 31 in The Board's Excise Rules, 1965

31. Minimum quantity for issue of country spirit.

- The quantity of country spirit to be removed from the distillery to any excise warehouse or depot shall not generally be less than 225 L. P.. but issues of country spirit may be made from the warehouse in or attached to the distillery in any quantity not less than five litres.