Section 27A(2)(v) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Bihar - Subsection

Section 27A(2)(v) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(v)The final selection of officers for inclusion in the Select List shall be made by the Governor after taking into consideration the recommendations of the Departmental Promotion Committee and/or the advice of the Commission, as the case may be. [G.S.R. 9, dated 28th February, 1978, published in Bihar Gazette, of India, Extraordinary, dated March 1,1978.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 27A(2)(v) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951