Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 103] [Entire Act] Union of India - Section Section 137 in The Income Tax Act, 1961 137. Disclosure of information prohibited. - [Repealed by the Finance Act, 1964 (5 of 1964), section 32 (w.r.e.f. 1-4-1964).]
