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[Cites 0, Cited by 0] [Section 7(19)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(19)(c) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(c)Irrespective of the number of Associations recognized under clause above they can conduct admissions through only single window of admissions (SW-II). AFRC shall issue notification inviting options from the Managements of all the Private colleges for admitting their students either SW-I or SW-II.