Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 28 in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

28. Councillor to inform the Presiding Officer before leaving the meeting.

- A Councillor, who desires to leave a meeting while proceedings are going on, shall immediately before leaving, make his attention to the Presiding Officer.