Section 3(1)(c) in City of Mumbai Primary Education, the Maharashtra Primary Education, the Hyderabad Compulsory Primary Education and the Madhya Pradesh Primary Education (Repeal) Act, 2013

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(c)the Hyderabad Compulsory Primary Education Act, 1952 (Hyd. XL of 1952); and

Legal Document View