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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(6) in The Punjab Agricultural University Act, 1961

(6)The Vice-Chancellor may relinquish office by resignation in writing addressed to the Board and ordinarily delivered to the Secretary of Board at least two months prior to the date on which the Vice-Chancellor wishes to be relieved.