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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(4) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(4)Social Auditing. - The State Government shall maintain professional research based social audit to monitor and evaluate the implementation of the Act and the programmes/schemes related to the older persons.