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Patna High Court - Orders

Paras Yadav & Anr vs Asharfi Yadav & Ors on 20 June, 2014

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

          Patna High Court CWJC No.5767 of 2012 (6) dt.20-06-2014




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.5767 of 2012
                      ======================================================
                      Paras Yadav & Anr
                                                                         .... .... Petitioner/s
                                                      Versus
                      Asharfi Yadav & Ors
                                                                        .... .... Respondent/s
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                      MISHRA
                      ORAL ORDER

6       20-06-2014

List this case along with Civil Writ Jurisdiction Case No. 5680 of 2012.

(Rajendra Kumar Mishra, J) Bhardwaj/-

    U        T