Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(1) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015 (1)Educational qualification (maximum 37marks)- Marks obtained in Madhyma/Matric/Up Shastri.(i)45 % to 59 % - 24marks.(ii)60 % to 74 % - 26marks.(iii)75 % and above - 29marks.
