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Karnataka High Court

Sri.S.R.Krishnamurthy vs The Deputy Commissioner on 3 August, 2016

Author: A.N.Venugopala Gowda

Bench: A. N. Venugopala Gowda

                             -1-




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 03RD DAY OF AUGUST, 2016

                         BEFORE

     THE HON'BLE MR.JUSTICE A. N. VENUGOPALA GOWDA

           WRIT PETITION No.40606/2016 (SC/ST)
BETWEEN:

SRI.S.R.KRISHNAMURTHY
S/O SRI RAMAIAH REDDY,
AGED ABOUT 86 YEARS,
RESIDING AT RAGHAVENDRA
NILAYA, NO.1
KRISHNAMURTHY LAYOUT,
SUDDAGUNTAPALYA,
BENGALURU-560 029.
                                          ... PETITIONER

(BY SRI Y.S.H.REDDY, ADV.)

AND:

1.     THE DEPUTY COMMISSIONER
       BANGALORE NORTH SUB DIVISION,
       KANDAYA BHAVAN,
       BANGALORE-560 009.

2.     THE ASSISTANT COMMISSIONER
       BANGALORE NORTH SUB DIVISION,
       KANDAYA BHAVAN,
       BANGALORE-560 009.

3.     SMT.MUNIYAMMA
       AGED MAJOR,
       W/O LATE KENCHAPPA.
                           -2-




4.   SRI.BALAPPA
     AGED MAJOR,
     S/O MUNIYAPPA.

5.   SRI THIMMARAYAPPA
     AGED MAJOR,
     S/O MUNIYAPPA.

6.   SMT.MUNITHAYAMMA
     AGED MAJOR,
     D/O MUNIYAPPA.

7.   SMT.RATHNAMMA
     AGED MAJOR,
     D/O MUNIYAPPA.

     RESPONDENTS 3 TO 7 ARE
     RESIDING AT KODATHI VILLAGE,
     VARTHUR HOBLI,
     CARMALLARAM POST,
     BENGALURU-560 035.

8.   SMT.MENAKA VISHWANATHAN
     AGED MAJOR,
     W/O LATE R.V.SUNDARAM,
     N.F.D. 23, SENIOR OFFICERS QUARTERS,
     OLD MADRAS ROAD,
     BENGALURU-560 093.

9.   SMT.RATHNAMMA
     AGED MAJOR,
     W/O LATE R.MUNISWAMY,
     RESIDING AT KODATHI VILLAGE,
     VARTHUR HOBLI,
     CARMALLARAM POST,
     BENGALURU-560035.
                                         ... RESPONDENTS

(BY SMT B.P.RADHA, HCGP FOR R1 AND R2)
                              -3-




     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
 OF THE CONSTITUTION OF INDIA PRAYING DIRECT THE R-1
TO CONSIDER THE INTERLOCUTORY APPLICATION FOR STAY AT
ANNEX-F PREFERRED BY THE PETITIONER IN THE APPEAL
UNNUMBERED AT ANNEX-E PREFERRED BEFORE THE R-1
CHALLENGING THE IMPUGNED ORDER DTD.27.6.2016 PASSED
BY THE ASSISTANT COMMISSIONER, BENGALURU NORTH
SUB-DIVISION, BENGALURU I.E., R-2 VIDE ANNEX-D.

     THIS WRIT PETITION COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:

                          ORDER

Memo filed by learned advocate for the petitioner is placed on record and the petition is dismissed as withdrawn.

Sd/-

JUDGE VM