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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1) in Telangana Infrastructure Development Enabling Act, 2001

(1)The Authority shall consist of a Chairperson, [Vice Chairperson] [Inserted by Act No.9 of 2006.] and such other members not exceeding fifteen in the aggregate including Ex-officio members.