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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 35(3) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(3)The procedure for day to day functioning of the adjudicating officer, which have not been provided by the Act or the rules made thereunder, shall be as specified by regulations made by the Authority.