Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 909 in Police Regulations, Bengal , 1943 909. Command certificates. - Command certificates shall be issued as directed in regulation 163. They shall be defaced after the charges have been billed for and filed in the Reserve Office with the appropriate counterfoils. (See regulations 702 and 1161.)
