Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(ii) in Rules Relating to Staff of the Orissa State Bar Council (ii)He shall have proficiency in taking dictation and typing in English with speed of 120 words per minute for dictation and 40 words per minute for typing.
