Delhi High Court - Orders
Webkul Software Private Limited vs Cedcoss Technologies Private Limited on 14 October, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1019/2016 & I.A. 9278/2016
WEBKUL SOFTWARE PRIVATE LIMITED ..... Plaintiff
Through: Mr. Vipin Tyagi, Advocate.
versus
CEDCOSS TECHNOLOGIES PRIVATE LIMITED ..... Defendant
Through: Mr. Kamlesh Anand, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.10.2022 Learned counsel appearing on behalf of the Defendant seeks an adjournment on the ground that the arguing counsel is in some personal difficulty.
At request, list on 12.01.2023.
JYOTI SINGH, J OCTOBER 14, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:17.10.2022 21:10:13