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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(42) in Mizoram Liquor (Prohibition and Control) Act, 2014

(42)"Zu" means any rice, millet or other grain fermented naturally from itself or with some foreign or artificial substance, whether mixed with any liquid or not, and any liquid obtained therefrom, whether diluted or undiluted.CHAPTER - II manufacture, Possession and Sale