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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(2)(a) in The M.P. Factories Rules, 1962

(a)The building shall be soundly constructed, and all the walls and roofs shall be of suitable heat resisting materials and shall be water-proof. The floor and wall to a height of 3 feet shall be so laid or finished as to provide a smooth, hard and impervious surface.