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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Puducherry - Subsection

Section 16(1) in Puducherry Town and Country Planning Act, 1969

(1)Subject to such control and restrictions as may be specified in the rules made in this behalf, a Planning Authority may appoint such number of officers and employees as may be necessary for the efficient performance of its functions and may determine their designations and grades.