Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 356(1)] [Section 356] [Entire Act]

Union of India - Subsection

Section 356(1)(a) in Constitution of India, 1950

(a)assume to himself all or any of the functions of the Government of the State and all or any of the powers vested in or exercisable by the Governor [* * *] [The words " or Rajpramukh, as the case may be" omitted by the Constitution (Seventh Amendment) Act, 1956, Section 29 and Schedule. ] or any body or authority in the State other than the Legislature of the State;