Section 26(5) in The Saurashtra University Act, 1965
(5)The powers and duties of a Board of Studies shall be as follows:-(i)to recommend courses of studies in the subject;(ii)to recommend and prescribe where necessary, books for study in the subject;(iii)to recommend programmes for extension services and research in the subject;(iv)to recommend organisation of seminars, refresher courses and workshops etc, to the Dean of the faculty concerned;(v)to recommend programmes for experiments and research in the course of studies prescribed in the subject;(vi)to recommend schemes for preparation and translation of books in the subject and suggest bibliography of books of study;(vii)to frame and propose Regulations pertaining to the courses of studies and examinations in the subject;(viii)to review periodically the terminology current in the subject; and(ix)such other powers and duties as may be prescribed by the Statutes.
