Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 26 April, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.As. 8462-8463/2022
DELHI JAL BOARD ..... Petitioner
Through: Mr. Abhishek Singh, Proxy
Counsel for Mr. Karunesh Tandon,
Advocate.
versus
WPIL LTD. CONSORTIUM ..... Respondent
Through: Mr. Akshay Chandra & Mr. Rahul
Chaudhary, Advocates with AR in
Person.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 26.04.2024
1. Mr. Abhishek Singh, learned counsel for the petitioner, has circulated a written request for adjournment, to which there is no objection.
2. I notice that several adjournments have been taken by the petitioner on the last few dates of hearings. It is expected that no further adjournments will be sought on behalf of the petitioner.
3. List on 05.08.2024.
PRATEEK JALAN, J APRIL 26, 2024 'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2024 at 23:33:56