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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Rajasthan - Subsection

Section 152(c) in Rajasthan Civil Services (Pension) Rules, 1996

(c)The re-employed pensioner will in addition to pay as fixed under sub rule (b) above shall be permitted to draw separately any pension sanctioned to him and retain any other form of retirement benefits.