Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 56(1)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(1)(b) in The Electricity Act, 2003

(b)the electricity charges due from him for each month calculated on the basis of average charge for electricity paid by him during the preceding six months,