Section 13(2) in The Jaipur Development Authority Act, 1982
(2)The Jaipur Traffic Control Board shall consist of the following members, namely:-(i)a Chairman who shall be the Jaipur Development Commissioner;(ii)Secretary, Jaipur Development Authority;(iii)Transport Commissioner, Rajasthan;(iv)General Manager, Rajasthan State Road Transport Corporation;(v)Chief Engineer, Public Works Department, Rajasthan;(vi)Chief Engineer, Public Health Engineering Department, Rajasthan;(vii)Representative of the Rajasthan State Electricity Board, not below the rank of a Chief Engineer;(viii)Director, Engineering of the Authority;(ix)Director, Town Planning of the Authority;(x)Director, Finance of the Authority;(xi)District Magistrate, Jaipur;(xii)Superintendent of Police, Jaipur;(xiii)Chairman/Administrator, Municipal Council, Jaipur; and(xiv)two persons to be nominated by the Chairman of the Authority.
