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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Mizoram - Subsection

Section 75(c) in Mizoram Liquor (Prohibition and Control) Act, 2014

(c)the receptacles, packages and coverings in which anything liable to confiscation under clause (a) or clause (b) is found and the other contents, if any, of such receptacles and packages, and