Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 253 in Mizoram Excise Rules, 1983 253. Closure of licensed premises on occurrence of riot. - Ail licensees shall close their premises on the occurrence of a riot or disturbance in the neighbourhood.Arrangement of premises for vend of intoxicants and sign-boards
