Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(v) in The Taxation Laws (Amendment) Act, 2001 (v)it renders accounts of income and expenditure to such authority and in such manner as may be prescribed, on or before the 30th day of June, 2002 .''.
