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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Kerala - Subsection

Section 185(b) in Kerala Factories Rules, 1957

(b)Catch pits, bund walls, or other suitable precautions shall be provided to restrict the serious effects of such leakages. Catch pits shall be placed below joints in pipelines where there is danger involved to maintenance and other works from such leakage.