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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(2) in The M.P. Factories Rules, 1962

(2)The occupier of every factory notified by the State Government in this behalf, and wherein more than two hundred and fifty workers are ordinarily employed shall provided in or near the factory an adequate canteen according to the standards prescribed in these rules.