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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(n) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(n)"lift installation" includes the lift car, the lift well, the operating mechanism of the lift and all ropes or belts, cables, wires and plant, directly connected with the operation of the lift ;