Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51B] [Entire Act]

Union of India - Subsection

Section 51B(b) in The Employees' State Insurance (Central) Rules, 1950

(b)Employee's contribution. - A sum (rounded to next higher rupee) equal to one per cent of the wages payable to an employee: